Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Bihar - Subsection Section 0(13) in Bihar Electricity Supply Code, 2007 (13)Provide requisite security force to the inspecting officers for their safety, and expenses on such account shall be pass through in annual Revenue Requirement (ARR) of the licensee.
