Himachal Pradesh High Court
Namesh Kumar vs . Hpu & Ors. on 5 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Namesh Kumar vs. HPU & ors.
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CWP No. 4665/20225.8.2022 Present: Mr. Sanjeev Bhushan, Sr. Advocate with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Surender Verma, Advocate, for respondent No.1. Mr. Prashant Sharma, Advocate, for respondent No.3.
Notice. Mr. Surender Verma & Mr. Prashant Sharma, Advocates, appear and waive service of notice on behalf of the respective respondents. Issue dasti notice to respondent No.2, returnable for the next date of hearing.
List on 16.9.2022. Reply/instructions in the meanwhile.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:06:01 :::CIS