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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(4)(j) in Poona University Act, 1974

(j)call, from any office, centre laboratory, college or institution under the control of the University for any information and returns that he thinks necessary for the proper discharge of his financial responsibilities ; and