Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Merchant Shipping (Amendment) Act, 1986 2. [Omission Of Section 80.]- Rep. By The Repealing And Amending Act, 2001 (30 Of 2001), S. 2 And The First Schedule (W.E.F. 3-9-2001).
