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State of Jharkhand - Section

Section 11 in Bihar Education Code, 1961

(11)Women's and Children's Welfare Programme.The subject numbers (1) to (8), referred to above, are dealt at present by the Directorate of Public Instruction. The subject number (9) is dealt at present partly by the Directorate of Public Instruction and party by the Health Department. The subject number (10) is dealt at present by the Health Department. The subject number (11) is dealt at present partly by the Directorate of Public Instruction and partly by the Community Development Department.