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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(1)(h) in Manipur Ropeways Act, 2015

(h)drawings showing the electrical layouts control circuits, lighting circuits and earthlings systems prescribed and such other information as the licensing authority may require in order to form an idea of the proposal.