Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(i) in The Assam Embankment and Drainage Act, 1953 (i)Ten per cent per annum on the first cost of the said works adding thereto to the estimated yearly cost of maintenance and supervision of the same.
