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[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Uttar Pradesh - Subsection

Section 198(ii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(ii)all oils, greases or fuels stored underground in excavation or tunneling work are kept in tightly sealed containers and in fire-resist areas at safe distances away from explosive or other flammable chemicals and such area shall be provided with appropriate flame-proof installation.