Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

National Green Tribunal

News Item Titled "From Ropar To ... vs Item No. 15 Court No. 3 on 4 December, 2024

Item No. 15                                                       Court No. 3
               BEFORE THE NATIONAL GREEN TRIBUNAL
                   PRINCIPAL BENCH, NEW DELHI

                     Original Application No. 553/2024


News item titled "From Ropar to Hoshiarpur via HP 30-km detour as
illegal mining damages bridge" appearing in The Indian Express dated
10.04.2024.


Date of hearing: 04.12.2024

CORAM:        HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
              HON'BLE DR. A. SENTHIL VEL, EXPERT MEMBER


Respondents: Mr. Saurabh Balwani, Adv. for CPCB (Through VC).


                                    ORDER

1. Report dated 02.12.2024 has been filed by the Central Pollution Control Board (CPCB) via e-mail dated 02.12.2024.

2. In the report, it has been submitted that CPCB approached Punjab Remote Sensing Centre (PRSC) and provided satellite data received from NRSC/ISRO for analyses and interpretation of the data to ascertain the extent of illegal mining done on 21.11.2024 but the feedback/response from PRSC is awaited.

3. Learned Counsel for the CPCB seeks four weeks time to submit further report.

4. List for further consideration on 27.03.2025.

Arun Kumar Tyagi, JM Dr. A. Senthil Vel, EM December 04, 2024 dv 1