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[Cites 0, Cited by 0] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Discipline. - While at the National Defence Academy, cadets shall be subject to the discipline of the Academy. During training in Indian Naval Ships and establishments, they shall be subject to the Navy Act, 1957.