Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Telangana - Subsection Section 42(1)(a) in Telangana Mining Settlements Act, 1956 (a)inspect or cause to be inspected any immovable property or any work in progress under the control and management of any Board;