Supreme Court - Daily Orders
The Telecom District Engineer Mandya ... vs The Divisional Secretary National ... on 22 September, 2014
Bench: M.Y. Eqbal, Pinaki Chandra Ghose
ITEM NO.17 COURT NO.13 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NO......./2014
CC No.15534/2014
(Arising out of impugned final judgment and order dated 21/02/2014
in RP No.975/2013 in WA No.1255/2006 passed by the High Court Of
Karnataka Circuit Bench At Dharwad)
THE TELECOM DISTRICT ENGINEER MANDYA KARNATAKA. Petitioner(s)
VERSUS
THE DIVISIONAL SECRETARY NATIONAL UNION
TELEGRAPHS ENGINEER EMPLOYEES UNION.
MANDYA KARNATAKA Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
Date : 22/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s) Mr. R.D. Agrawal, Sr. Adv.
Mr. Pavan Kumar,Adv.
Mr. Shakti Narayanan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR) (SNEH LATA SHARMA) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by Sanjay Kumar Date: 2014.09.22 17:00:11 IST Reason: