Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act] State of Kerala - Subsection Section 79(10)(w) in Kerala Factories Rules, 1957 (w)Exit for corridors and passageways shall be of width not less than the aggregate required width of exit doorways leading from there in the direction of travel to the exterior.