Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1)(iii) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(iii)particulars of any interest either in the land held by a trust or in the income from such land reserved in his favour or in favour of any members of his family;