Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 174AA in U.P. Zamindari Abolition and Land Reforms Rules, 1952

174AA.

[* * *] [Omitted by Notification No. 694/I-A-2-1(11)-70, dated 12.10.1971.]