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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77(b) in The U.P. Co-operative Societies Rules, 1968

(b)When a member nominates more than one person in respect of any shares held by hims, he shall, as far as practicable, society the amount to be paid or transferred to each nominee in terms of whole share.