Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 46 in Management and Working of the Forests 46. Unusual expenditure. - Whenever unusual expenditure, i.e., of a novel, doubtful or irregular nature has to be incurred, the sanction of the State Government must be obtained.
