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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Jharkhand - Subsection

Section 31(2)(b) in Jharkhand Co-operative Societies Act, 2008

(b)the transfer charge is made to the society or to a member of society or to a person whose application for membership has been accepted by the society.