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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*

(1)The import and export of the hazardous wastes specified in Schedule III, shall be regulated in accordance with the conditions laid down in the said Schedule.