Telangana High Court
Gopireddy Ranjitha vs The State Of Telangana on 18 February, 2025
Author: B. Vijaysen Reddy
Bench: B. Vijaysen Reddy
THE HONOURABLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT PETITION No.1511 OF 2025
ORDER :(ORAL) Mr. M. Damodar Reddy, learned counsel for the petitioner, seeks permission of this Court to withdraw the writ petition and to that effect he has made an endorsement on the case bundle.
2. Permission is accorded.
3. Accordingly, the writ petition is dismissed as withdrawn. There shall be no order as to costs.
As a sequel thereto, miscellaneous applications, if any, pending in this writ petition stand closed.
______________________ B. VIJAYSEN REDDY, J February 18, 2025.
MS