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[Cites 0, Cited by 0] [Section 367(1)] [Section 367] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 367(1)(d) in Arunachal Pradesh Municipal Act, 2007

(d)convert or allow the conversion of a tenement within a building to an occupational use, other than the use intended in the original sanctioned plan or materially alter, enlarge or extend such use.