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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(1)(b) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(b)an elector to vote or refrain from voting at an election, or as a reward to —