Section 13(2) in A.P.J. Abdul Kalam Technological University Act, 2015
(2)The first Vice-Chancellor shall be appointed by the Chancellor on the recommendation of the Government and thereafter the Vice- Chancellor shall be appointed by the Chancellor from among a panel of names recommended by a Search Committee consisting of the following members, namely:-(i)one member elected by the Board of Governors;(ii)one member nominated by the AICTE;(iii)the Chief Secretary of the State, who shall be the Convenor of the Committee.
