Patna High Court - Orders
Ram Lakshman Yadav vs The State Of Bihar And Ors on 28 March, 2023
Author: Satyavrat Verma
Bench: Satyavrat Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5471 of 2018
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Ram Lakshman Yadav, S/o Janardan Yadav, R/o Village- Dubauli English,
P.O.- Ekauna, P.S.- Simri, District- Buxar.
... ... Petitioner/s
Versus
1. The State Of Bihar through the Principal Secretary, Co-operative
Department, Govt. of Bihar, Patna.
2. The Managing Director, Bihar State Milk Co-operative Federation,
COMFED, Diary Development Complex
3. The Managing Director in Charge, Shahabbad Dugdh Utpadak Sahkari
Sangh, Katira, Ara.
4. Binod Kumar Yadav, S/o Chhotak Yadav, R/o Village- Basigatiya, P.O. and
P.S.- Koran Sarai, District- Buxar.
5. Ajay Yadav, S/o Dindayal Yadav, R/o Village- Dubauli English Tola, P.O.-
Ekauna, P.S.- Simrai, District- Buxar.
... ... Respondent/s
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Appearance :
For the Petitioner/s :
For the State : Mr. U.S.S.Singh -GP-19
For the COMFED : Mr. Nikesh Kumar
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CORAM: HONOURABLE MR. JUSTICE SATYAVRAT VERMA
ORAL ORDER
2 28-03-2023No one appears on behalf of the petitioner on repeated calls.
Learned counsel for the State and learned counsel for the COMFED are present.
Accordingly, instant writ petition is dismissed for non-prosecution.
(Satyavrat Verma, J) vikash/Adnan U