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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(a) in The Orissa Water Supply and Sewerage Board Act, 1991

(a)has any share or interest of the nature, described in Clause (e) or Clause (f) of Section 5 in respect of any matter, or