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State of Rajasthan - Section
Section 4 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
4. Constitution of State Advisory Committee.
- The State Building and Other Construction Workers Advisory Committee (hereafter referred to as State Advisory Committee) shall consist of:| (a) A Chairperson to be appointed by the State-Government; | Chairperson; |
| (b) two members of State Legislative Assembly-nominated by the State Government | Members; |
| (c) one member to be nominated by the Central-Government | Member |
| (d) the Chief Inspector | Memberex-officio; |
| (e) four persons out of whom at least one shall be-a woman to be nominated by the State Government representingthe building workers. | Members; |
| (f) four persons to be nominated by the State-Government for representing the employers, connected with thebuilding and other construction work | Members; |
| (g) one person to be nominated by the State-Government representing the accident insurance institution | Member. |