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State of Odisha - Section

Section 5 in The Orissa Goshala Rules, 1985

5. Duty of the Federation.

- It shall be the duty of the Federation to take all possible measures to-
(a)check and prevent untimely death of cattle due to negligence;
(b)bring about development of cattle and increase in milk production;
(c)improve cattle breeding;
(d)co-ordinate the activities of all Goshalas and other allied institutions working for similar aims and objects;
(e)propagate amongst the people scientific dairy management practices;
(f)arrange seminars, exhibitions and symposium, publish literatures for popularisation and dissemination of scientific knowledge relating to keeping, rearing and maintenance of cattle;
(g)establish ideal Goshalas on modern scientific basis;
(h)promote and popularise fodder cultivation in the State;
(i)prevent cruelty to cattle;
(j)improve dairy industries in the State ; and
(k)raise fund, avail of loans and receive donations for carrying out the aforesaid objects.