Section 52(2)(C) in Telangana Panchayat Raj Act, 2018

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State of Telangana - Subsection

Section 52(2)(C) in Telangana Panchayat Raj Act, 2018

(C)Preparation of Gram Panchayat Development Plan:

(i)Gram Panchayat shall strive to transform the village into a model village and shall accordingly prepare a perspective plan for the Gram Panchayat.