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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(7) in Rajasthan Factories Rules, 1951

(7)A suitable fenced and shady open air play ground shall be provided for the older children : Provided that the Chief Inspector may by order in writing exempt any factory from compliance with this sub-rule, if he is satisfied that there is not sufficient space available for the provision of such a play ground.