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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(iii) in The Bihar Forest Service Rules, 1953

(iii)the name of two persons who know him in private life and are not his relative should be mentioned so that reference may be made to them. A candidate must not file written testimonials of such persons and the references furnished by him should not include college professors or principals unless they know the candidate at home;