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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(6)(b) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(b)be the custodian of the records, the common seal and such other properties of the University, as the Board of Management shall commit to his charge; and