Section 4 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018
4. Amendment of Section 11.
- In Section 11 of the principal Act, for clause (i), the following clause shall be substituted, namely -"(i) to institute teaching and training in such branches of medicine, dentistry, nursing, para-medical and other disciplines as the University may think fit, and to make provisions for research and for the advancement and dissemination of knowledge in those branches;"
