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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1)(ii) in The U.P. Co-operative Societies Act, 1965

(ii)the share of the State Government in the share capital of the society exceeds fifty per cent of the total share capital of the society, or