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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Bihar - Subsection

Section 70(2)(f) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(f)security measures and periodical inspection, including daily inspection and rounds of the institution, proper storage and inspection of food stuffs as well as food being served;