Patna High Court - Orders
M/S Riga Sugar Company Limited vs The Union Of India & Ors on 13 February, 2017
Author: Anjana Mishra
Bench: Anjana Mishra
Patna High Court CWJC No.4438 of 2009 (17) dt.13-02-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4438 of 2009
======================================================
M/S Riga Sugar Company Limited
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.4439 of 2009
======================================================
M/S Vishnu Sugar Mills Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No.13205 of 2010
======================================================
M/S Sasa Musa Sugar Works Ltd.
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Ashish Giri
Mr. Raju Giri
Mr. Jyoti Saran
Mr. Vikas Ratan Bharti
For the Respondent/s : Mr. Prabhat Kumar Verma, Sr. Adv.
Mr. Shashi Shardha
Mr. Kanak Kumar
Mr. Sarvadeo Singh (Cgc)
Mr. Mankeshwar Tiwari
Mr. Suman Kumar Jha
======================================================
CORAM: HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
17 13-02-2017Today, again a prayer has been made on behalf of the Food Corporation of India that a Curative Petition is about to be filed. Let learned counsel for the Food Corporation of India bring Patna High Court CWJC No.4438 of 2009 (17) dt.13-02-2017 the number of curative petition before this Court which is likely to be filed shortly as opinion of the Senior Advocate certifying the case has already been granted in connection with the present case.
List this case on 17th of February, 2017.
(Anjana Mishra, J) Jagdish/-
U