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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(1)(c) in Andhra Pradesh District Planning Committees Act, 2005

(c)[ Members of the Legislative Council of the State shall also be the permanent special invitees to the meetings of the Committee of the District where he/she is a registered voter.] [Added by Act No. 23 of 2007, dated 9.8.2007.]