Bombay High Court
Echjay Forgings Private Limited vs Union Of India Through Secratery, ... on 18 April, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
901-WP-963-2023.DOC
S.R.JOSHI
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 963 OF 2023
Echjay Forgings Pvt. Ltd., ... Petitioner
Versus
Union of India ...Respondent
Mr. Prakash Shah with Mr. Jas Sanghavi i/b. PDS Legal, for the Petitioner.
Mr. Subir Kumar with Ms. Kavita Shukla with Mr. Abhinav Paliskar,
AGP for the Respondent.
_______________________
CORAM: G. S. KULKARNI &
FIRDOSH P. POONIWALLA, JJ.
DATED: 18th APRIL, 2024 _______________________ P.C. As fairly stated by Mr. Shah, the proceedings are required to be listed for hearing on some issues. Mr. Subir Kumar would also agree to the same.
2 We, accordingly, list the proceedings for further hearing on 14th June, 2024.
(FIRDOSH P. POONIWALLA, J.) (G. S. KULKARNI , J.) Page 1 of 1 18 April, 2024 ::: Uploaded on - 18/04/2024 ::: Downloaded on - 29/04/2024 11:37:28 :::