Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Pandurang Girnekar Alias Mahadya ... vs The State Of Maharashtra And Others on 23 August, 2021

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                    WRIT PETITION NO.4235 OF 2021
  (Pandurang Girnekar Alias Mahadya Rathod and others Vs. The State of
                        Maharashtra and others)
                                   ----
Mr. Mohit S. Shah, Advocate holding for Mr. P.V. Barde, Advocate
for the petitioners
                                   ----

                                    CORAM :    MANGESH S. PATIL, J.

DATE : 23.08.2021 PER COURT :

Heard.

2. Issue notice, returnable on 27.09.2021.

[MANGESH S. PATIL] JUDGE npj/WP4235-2021 ::: Uploaded on - 23/08/2021 ::: Downloaded on - 24/08/2021 07:39:25 :::