Bombay High Court
Pandurang Girnekar Alias Mahadya ... vs The State Of Maharashtra And Others on 23 August, 2021
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.4235 OF 2021
(Pandurang Girnekar Alias Mahadya Rathod and others Vs. The State of
Maharashtra and others)
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Mr. Mohit S. Shah, Advocate holding for Mr. P.V. Barde, Advocate
for the petitioners
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CORAM : MANGESH S. PATIL, J.
DATE : 23.08.2021 PER COURT :
Heard.
2. Issue notice, returnable on 27.09.2021.
[MANGESH S. PATIL] JUDGE npj/WP4235-2021 ::: Uploaded on - 23/08/2021 ::: Downloaded on - 24/08/2021 07:39:25 :::