Delhi High Court - Orders
Jaswinder Singh vs Govt Of Nct Of Delhi & Ors on 15 July, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8919/2007
JASWINDER SINGH ..... Petitioner
Through: Mr. S. Janani and Mr. Nishant
Kumar, Advocates
versus
GOVT OF NCT OF DELHI & ORS ..... Respondent
Through: Mr. Siddhant Sharma, Advocates for
R-2 to R-4
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 15.07.2022
1. Proxy counsel appearing on behalf of the respondent prays for an adjournment on the ground that the main counsel is in personal difficulty and is not available to argue the matter today.
2. In the interest of justice, list on 28th September, 2022.
CHANDRA DHARI SINGH, J JULY 15, 2022 gs/ak Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:16.07.2022 14:49:04