Section 196(2)(b) in Tripura Panchayats Act, 1993

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State of Tripura - Subsection

Section 196(2)(b) in Tripura Panchayats Act, 1993

(b)inspect or examine, or depute any other officer of the Government to inspect or examine , any department of the Gram Panchayat, the Panchayat Samiti or the Zilla Parishad or any service, work or thing under the control of the Gram Panchayat, the Panchayat Samiti or the Zilla Parishad; and

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State of Tripura - Subsection

Section 196(2)(b) in Tripura Panchayats Act, 1993