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State of Bihar - Section

Section 101 in Bihar Chaukidari Manual

101. [ [Substituted by Notification No. 4017 dated 24.4.1981.]

Chaukidars and Dafadars shall be paid every months upon dates to be fixed for each thana and out-post by the District Magistrate for the whole district.Such dates shall be communicated by notice yearly to the different panchayats concerned.]