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[Cites 0, Cited by 0] [Section 52R(1)] [Section 52R] [Entire Act]

Union of India - Subsection

Section 52R(1)(d) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(d)file return for a calendar year on or before the 31st of March of the subsequent year in Form No. 3-I to the Controller of Drugs.