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Supreme Court - Daily Orders

Pushpa Nelson vs Nelson Isaac on 22 April, 2019

     ITEM NO.75                              REGISTRAR COURT. 1                     SECTION XVI-A

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR ANIL LAXMAN PANSARE

                                Transfer Petition(s)(Criminal)            No(s).    6/2019

     PUSHPA NELSON & ANR.                                                         Petitioner(s)

                                                            VERSUS

     NELSON ISAAC                                                                 Respondent(s)

     (FOR ADMISSION and IA No.3494/2019-STAY APPLICATION )

     Date : 22-04-2019 This petition was called on for hearing today.



     For Petitioner(s)
                                         Mr Aditya Gaggar, Adv.
                                         Mr. O. P. Gaggar, AOR

     For Respondent(s)
                                         Mr Mohd. Asad Khan, Adv.
                                         Mr. Danish Zubair Khan, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld. Counsel for the petitioner submitted that copy of pleadings have been served on 23.3.2019, however, counter affidavit has not been filed till date. Ld. Counsel for the sole respondent seeks four weeks time for filing counter affidavit. Be filed as last opportunity.

Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks whether counter affidavit is filed or not as further opportunity to Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.25 file counter affidavit stands declined. 14:54:31 IST Reason:

ANIL LAXMAN PANSARE Registrar