Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act] State of Madhya Pradesh - Subsection Section 31(5)(i) in The M.P. Vanijyik Kar Adhiniyam, 1994 (i)if he has at any time, passed any order in such proceeding, while he was holding any post in the department;