Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(1) in The Madras Port Petroleum Rules, 1963 (1)Non-dangerous cased petroleum may be landed or shipped by vessel inside the harbour, but not more than one vessel shall be allowed to land or ship such petroleum at any time.
