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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Telangana - Subsection

Section 146(5) in Telangana Panchayat Raj Act, 2018

(5)The District Collector shall reserve one-half of the number of MPTCs reserved for Scheduled Tribes, Scheduled Castes and Backward Classes and one-half of the unreserved seats for Women in each Mandal Praja Parishad.