Supreme Court - Daily Orders
M/S Home Finders Housing Lts. vs Income Tax Officer Corporate Ward 2(3) on 18 May, 2018
Bench: Rohinton Fali Nariman, A.M. Khanwilkar
ITEM NO.23 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 12721/2018
(Arising out of impugned final judgment and order dated 25-04-2018
in WA No. 463/2017 passed by the High Court Of Judicature At
Madras)
M/S HOME FINDERS HOUSING LTD. Petitioner(s)
VERSUS
INCOME TAX OFFICER CORPORATE WARD 2(3) Respondent(s)
(FOR ADMISSION and I.R. and IA No.71432/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT )
Date : 18-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Suhrit Parthasarathy, Adv.
Ms. Rashmi Nandakumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
Pending application stands disposed of.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.05.19 12:57:06 IST Reason: