Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(5)] [Section 55] [Entire Act] State of Rajasthan - Subsection Section 55(5)(g) in Rajasthan Land Revenue (Land Records) Rules, 1957 (g)all cases of extinction of tenancies as contemplated by section 63 of the Rajasthan Tenancy Act, 1955: