Bombay High Court
Zenobia Poonawala And Anr vs The State Of Maharashtra And Anr on 4 February, 2020
Bench: B.P. Dharmadhikari, Nitin Rudrasen Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2962 OF 2018
Zenobia Poonawala And Anr. ....Petitioner
V/S
The State Of Maharashtra And Anr. ....Respondent
Adv. Niranjan Mundargi i/b Kamran Shaikh Mayur Vinod Faria Applicants For Petitioner Adv. Rahul Arote for R.No. 2 Shri K.V .Saste, APP for state CORAM : B.P. DHARMADHIKARI & NITIN RUDRASEN BORKAR, JJ DATE : 4th February, 2020 P.C. :
At the request of the learned Counsel for the Respondent No. 2, stand over to 03/03/2020 . Ad-interim relief, if any, to continue till the next date.
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