Section 23 in Regular Licence under Haryana Electricity Regulatory Reforms Act
23.
The proposals in category (1) include :(i)Area of Transmission and Bulk Supply(ii)Generator Interconnection Facilities(iii)Holding Company(iv)Interim Grid Code(v)Power Supply Operating Standards(vi)Regulations(vii)Related Persons(viii)Supply(ix)Transmission Business(x)Transmission Operating Standards(xi)Transmission System
